Afroz And 3 Others vs State Of U.P.
2016 Latest Caselaw 7140 ALL

Citation : 2016 Latest Caselaw 7140 ALL
Judgement Date : 19 November, 2016

Allahabad High Court

Afroz And 3 Others vs State Of U.P. on 19 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 3378 of 2015
 

 
Appellant :- Afroz And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Samit Gopal
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

1. Criminal Misc. Bail Application No. 234918 of 2015, on behalf of Ashiq.

And

2. Criminal Misc. Bail Application No. 277850 of 2015, on behalf of Sabir.

The prayer for bail of appellants Afroz, Shamim alias Pahalwan and Shakir is refused.

The prayer for bail of appellants ? Ashiq and Sabir is granted.

For orders, see our order of date passed on Criminal Appeal No. 2872 of 2015 ? (Ashiq Vs State of U.P) .

Order Date :- 19.11.2016.

Vinod.

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