Citation : 2016 Latest Caselaw 7135 ALL
Judgement Date : 19 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 13007 of 2016 Petitioner :- Vipin Kumar Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Satya Prakash Singh,Bajrang Bahadur Singh Counsel for Respondent :- C.S.C.,Sanjay Yadav Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 19.11.2016
AU
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