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Noor Jahan vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 7129 ALL

Citation : 2016 Latest Caselaw 7129 ALL
Judgement Date : 19 November, 2016

Allahabad High Court
Noor Jahan vs State Of U.P. And 4 Ors. on 19 November, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 40568 of 2016
 

 
Petitioner :- Noor Jahan
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Kamal Kumar Kesherwani,Baleshwar Chaturvedi
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 19.11.2016

AU

 

 

 
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