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Sri J.S.S.S. Mahavidyalaya And 67 ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7115 ALL

Citation : 2016 Latest Caselaw 7115 ALL
Judgement Date : 18 November, 2016

Allahabad High Court
Sri J.S.S.S. Mahavidyalaya And 67 ... vs State Of U.P. And 3 Others on 18 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 12506 of 2016
 

 
Petitioner :- Sri J.S.S.S. Mahavidyalaya And 67 Oths.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C.,Vivek Verma
 

 
Hon'ble Ashwani Kumar Mishra,J.

The matter has been heard at some length.

Learned counsel for the respondent propose to bring on record the decision taken by the State Government granting approval to the draft submitted, vide order dated 17.10.2016. 

Put up in the additional cause list once again on 22.11.2016.

Order Date :- 18.11.2016

Ashish Nayan

 

 

 
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