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Parsadi vs Dy. Director Consolidation ...
2016 Latest Caselaw 7114 ALL

Citation : 2016 Latest Caselaw 7114 ALL
Judgement Date : 18 November, 2016

Allahabad High Court
Parsadi vs Dy. Director Consolidation ... on 18 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - B No. - 7947 of 1993
 

 
Petitioner :- Parsadi
 
Respondent :- Dy. Director Consolidation Jalaun Camp Jhansi And Others
 
Counsel for Petitioner :- M.S. Pipersenia
 
Counsel for Respondent :- C.S.C.,S.K. Chaturvedi
 

 
Hon'ble Ashwani Kumar Mishra,J.

Let this matter appear once again in the additional cause list on 22.11.2016.

Learned counsel for the petitioner shall inform in writing about the order passed today to the learned counsel appearing for the respondent today itself.

Order Date :- 18.11.2016

Ashish Nayan

 

 

 
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