Bhupendra Alias Bhure vs State Of U.P.
2016 Latest Caselaw 7109 ALL

Citation : 2016 Latest Caselaw 7109 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

Bhupendra Alias Bhure vs State Of U.P. on 18 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39909 of 2016
 

 
Applicant :- Bhupendra Alias Bhure
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Sunil Kumar
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of learned counsel for the applicant, put up as fresh tomorrow i.e. on 19.11.2016.

Order Date :- 18.11.2016

Ashish Nayan

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