C/M Jat Shiksha Sabha , Baraut vs State Of U.P. And 2 Others
2016 Latest Caselaw 7096 ALL

Citation : 2016 Latest Caselaw 7096 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

C/M Jat Shiksha Sabha , Baraut vs State Of U.P. And 2 Others on 18 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53603 of 2016
 

 
Petitioner :- C/M Jat Shiksha Sabha , Baraut
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Nipun Singh,Sri Ashok Khare
 
Counsel for Respondent :- C.S.C.,Alok Mishra
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed, let this matter appear as fresh on 28.11.2016.

Order Date :- 18.11.2016

Ashish Nayan

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