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Ishaq & 4 Others vs State Of U.P.
2016 Latest Caselaw 7086 ALL

Citation : 2016 Latest Caselaw 7086 ALL
Judgement Date : 17 November, 2016

Allahabad High Court
Ishaq & 4 Others vs State Of U.P. on 17 November, 2016
Bench: Vikram Nath, Sheo Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 5908 of 2015
 

 
Appellant :- Ishaq & 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ayank Mishra,Sheshadri Trivedi
 
Counsel for Respondent :- G.A.,Vinod Kumar Singh Parmar
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

The prayer for bail of appellants - Ish-Haaq and Mahfooz is refused.

The prayer for bail of appellants - Allauddin, Islam and Alfaj is granted.

For orders, see our order of date passed on Criminal Appeal No. 5818 of 2015 - (Abdul Kalam Vs. State of U.P).

Order Date :- 17.11.2016

Vinod.

 

 

 
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