C/M Azad Memorial Inter College ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7084 ALL

Citation : 2016 Latest Caselaw 7084 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

C/M Azad Memorial Inter College ... vs State Of U.P. And 3 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 44930 of 2016
 

 
Petitioner :- C/M Azad Memorial Inter College And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Yadav,Radka Kant Ojha
 
Counsel for Respondent :- C.S.C.,Gautam,Mohd. Aslam Khan
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the respondent is reported to be ill.

Learned counsel for the petitioner submits that Division Bench in Special Appeal No.710 of 2016 vide order dated 7.11.2016 has requested this Court to dispose off the matter either to confirm the order dated 30th September, 2016 or to dispose of writ petition, either on the next date or immediately thereafter.

Let this matter appear in the next cause list peremptorily.

Learned counsel for the petitioner shall inform in writing about the order passed today to the learned counsel for the respondent.

Order Date :- 17.11.2016

Ashish Nayan

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C/M Azad Memorial Inter College ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7084 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M Azad Memorial Inter College ... vs State Of U.P. And 3 Others2016 Latest Caselaw 7084 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M Azad Memorial Inter College ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7084 ALL