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C/M Shri Jawahar Lal Nehru Smarak ... vs State Of U.P. And 15 Others
2016 Latest Caselaw 7081 ALL

Citation : 2016 Latest Caselaw 7081 ALL
Judgement Date : 17 November, 2016

Allahabad High Court
C/M Shri Jawahar Lal Nehru Smarak ... vs State Of U.P. And 15 Others on 17 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53451 of 2016
 

 
Petitioner :- C/M Shri Jawahar Lal Nehru Smarak Shiksha Samiti & 9 Or
 
Respondent :- State Of U.P. And 15 Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena
 
Counsel for Respondent :- C.S.C.,Hritudhwaj Pratap Sahi,Vijay Kumar Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Counter affidavit filed today is taken on record.

As prayed on behalf of the petitioner, let this matter appear once again on 21.11.2016, as fresh.

Till the next date of listing, interim order granted earlier to continue.

Order Date :- 17.11.2016

Ashish Nayan

 

 

 
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