C/M Through Its Manager ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 7079 ALL

Citation : 2016 Latest Caselaw 7079 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

C/M Through Its Manager ... vs State Of U.P. And 4 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 54352 of 2016
 

 
Petitioner :- C/M Through Its Manager Kailashpati Inter College And Anr.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Mritunjay Mohan Sahai,Mayank
 
Counsel for Respondent :- C.S.C.,Vishnu Gupta
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of respondent, let this matter appear once again tomorrow i.e. on 18.11.2016, as fresh.

Order Date :- 17.11.2016

Ashish Nayan

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