Santosh Kumar Yadav vs State Of U.P. And 3 Others
2016 Latest Caselaw 7074 ALL

Citation : 2016 Latest Caselaw 7074 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Santosh Kumar Yadav vs State Of U.P. And 3 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53335 of 2016
 

 
Petitioner :- Santosh Kumar Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohan Tiwari
 
Counsel for Respondent :- C.S.C.,Nipun Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Shri Nipun Singh, learned counsel for the respondent prays and is granted one week further time to obtain complete instructions in the matter.

Put up as fresh on 24.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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