Nirmala Teachers Training ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 7073 ALL

Citation : 2016 Latest Caselaw 7073 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Nirmala Teachers Training ... vs State Of U.P. And 4 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 47302 of 2016
 

 
Petitioner :- Nirmala Teachers Training College, Ganpa And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ram Dayal Tiwari,Sri M.D. Singh 'Shekhar'
 
Counsel for Respondent :- C.S.C.,Rashmi Tripathi
 

 
Hon'ble Ashwani Kumar Mishra,J.

Put up tomorrow i.e. on 18.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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