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Praveen vs State Of U.P. And 3 Others
2016 Latest Caselaw 7070 ALL

Citation : 2016 Latest Caselaw 7070 ALL
Judgement Date : 17 November, 2016

Allahabad High Court
Praveen vs State Of U.P. And 3 Others on 17 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53333 of 2016
 

 
Petitioner :- Praveen
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Lal Behari Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned standing counsel prays for and is granted one week further time to comply with the order dated 9.11.2016.

Put up as fresh on 24.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

 

 

 
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