Azeem vs State Of U.P.
2016 Latest Caselaw 7069 ALL

Citation : 2016 Latest Caselaw 7069 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Azeem vs State Of U.P. on 17 November, 2016

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33957 of 2016
 

 
Applicant :- Azeem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shamsuddin Ahmad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mohd. Tahir,J.

Crl. Misc. Correction Application No. 350005 of 2016

Correction application is misconceived. Accordingly it is rejected.

Order Date :- 17.11.2016

Rishabh

Download the LatestLaws.com Mobile App