Lakhmi Chand Patwari College Of ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 7068 ALL

Citation : 2016 Latest Caselaw 7068 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Lakhmi Chand Patwari College Of ... vs State Of U.P. And 2 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 40299 of 2016
 

 
Petitioner :- Lakhmi Chand Patwari College Of Education
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rohit Pandey,Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.,Avneesh Tripathi,Yash Tandon
 

 
Hon'ble Ashwani Kumar Mishra,J.

Put up tomorrow i.e. on 18.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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