Shashi Prakash Pandey vs State Of U.P.
2016 Latest Caselaw 7061 ALL

Citation : 2016 Latest Caselaw 7061 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Shashi Prakash Pandey vs State Of U.P. on 16 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3013 of 2014
 

 
Appellant :- Shashi Prakash Pandey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Babu Lal Ram,Lav Srivastava,Virendra Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate,Dharmala Yadav
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellant seeks adjournment.

List after six weeks.

Order Date :- 16.11.2016

shailesh

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