Rajesh Chaudhary vs State Of U.P.
2016 Latest Caselaw 7060 ALL

Citation : 2016 Latest Caselaw 7060 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Rajesh Chaudhary vs State Of U.P. on 16 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 828 of 2015
 

 
Revisionist :- Rajesh Chaudhary
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rajiv Lochan Shukla,Vikas Chandra Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Neeraj Pandey
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the revisionist seeks adjournment.

List after six weeks.

Order Date :- 16.11.2016

shailesh

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