Satish Kumar Srivastava vs State Of U.P.
2016 Latest Caselaw 7058 ALL

Citation : 2016 Latest Caselaw 7058 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Satish Kumar Srivastava vs State Of U.P. on 16 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24975 of 2016
 

 
Applicant :- Satish Kumar Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dileep Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

List revised.

None appeared on behalf of the applicant.

List after six weeks.

Order Date :- 16.11.2016

shailesh

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