Pawan vs State Of U.P.
2016 Latest Caselaw 7055 ALL

Citation : 2016 Latest Caselaw 7055 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Pawan vs State Of U.P. on 16 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 224 of 2015
 

 
Appellant :- Pawan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajiv Lochan Shukla
 
Counsel for Respondent :- Govt.Advocate,A.K.Sharma
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

List again peremptorily in the next cause list.

Order Date :- 16.11.2016

Vinod.

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