Stalin And 4 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 7052 ALL

Citation : 2016 Latest Caselaw 7052 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Stalin And 4 Others vs State Of U.P. And 4 Others on 16 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 36124 of 2016
 

 
Petitioner :- Stalin And 4 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Durga Tiwari,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Janardan,Janardan Yadav
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed, put up tomorrow i.e. on 17.11.2016.

Order Date :- 16.11.2016

Ashish Nayan

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