R.I.E.T. Vidyapeeth vs State Of U.P. And 2 Others
2016 Latest Caselaw 7048 ALL

Citation : 2016 Latest Caselaw 7048 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

R.I.E.T. Vidyapeeth vs State Of U.P. And 2 Others on 16 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 36177 of 2016
 

 
Petitioner :- R.I.E.T. Vidyapeeth
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rohit Pandey,Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.,Avneesh Tripathi
 

 
Hon'ble Ashwani Kumar Mishra,J.

Counter affidavit filed today is taken on record.

As prayed by learned counsel for the petitioner, put up in the additional cause list on 19.11.2016.

Order Date :- 16.11.2016

Ashish Nayan

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