Mahraj Singh vs Ramjimal & Others
2016 Latest Caselaw 7017 ALL

Citation : 2016 Latest Caselaw 7017 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Mahraj Singh vs Ramjimal & Others on 11 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 862 of 2001
 

 
Revisionist :- Mahraj Singh
 
Opposite Party :- Ramjimal & Others
 
Counsel for Revisionist :- Sushil Kumar
 
Hon'ble Mukhtar Ahmad, J.

On the illness slip of Sri Sushil Kumar, learned counsel for the revisionist, the case is passed over for the day.

List on 15th December, 2016.

Order Date :- 11.11.2016

Vinod.

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