Smt. Indra Devi vs State Of U.P. & Others
2016 Latest Caselaw 7015 ALL

Citation : 2016 Latest Caselaw 7015 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Smt. Indra Devi vs State Of U.P. & Others on 11 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 956 of 2001
 

 
Revisionist :- Smt. Indra Devi
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Ravindra Singh
 
Counsel for Opposite Party :- Govt. Advocate,Amit Daga
 
Hon'ble Mukhtar Ahmad, J.

On the illness slip of Sri Amit Daga, learned counsel for the opposite parties, the case is passed over for the day.

List on 15th December, 2016.

Order Date :- 11.11.2016

Vinod.

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