Sanatan Public Junior High School ... vs State Of U.P. And 5 Others
2016 Latest Caselaw 6998 ALL

Citation : 2016 Latest Caselaw 6998 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Sanatan Public Junior High School ... vs State Of U.P. And 5 Others on 11 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53473 of 2016
 

 
Petitioner :- Sanatan Public Junior High School And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Jayant Prakash Singh
 
Counsel for Respondent :- C.S.C.,Satish Chandra Yadav
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed by Shri Ajay Bhanot, learned Senior Counsel appearing for the respondent, put up as fresh once again on 15.11.2016.

Order Date :- 11.11.2016

Ashish Nayan

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