Commissioner Wealth Tax -I vs Late Sri Padampat Singhania
2016 Latest Caselaw 6992 ALL

Citation : 2016 Latest Caselaw 6992 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Commissioner Wealth Tax -I vs Late Sri Padampat Singhania on 10 November, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WEALTH TAX APPEAL No. - 579 of 2011
 

 
Appellant :- Commissioner Wealth Tax -I
 
Respondent :- Late Sri Padampat Singhania, through L/H Dr.G.H.Singhania 
 
Counsel for Appellant :- A.N.Mahajan S.C.,B.Agrawal
 
Counsel for Respondent :- R.S.Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Allowed.

2. For details, see order of date passed in Wealth Tax Appeal No.68 of 2007. (Commissioner of Income Tax (C) Kanpur versus Late Shri Padampat Singhania through L/H Dr.G.H.Singhania.)

Order Date :- 10.11.2016

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