Jokhu Lal (Since Deceased) And 3 ... vs Smt. Nalini Tiwari (Since ...
2016 Latest Caselaw 6981 ALL

Citation : 2016 Latest Caselaw 6981 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Jokhu Lal (Since Deceased) And 3 ... vs Smt. Nalini Tiwari (Since ... on 10 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 127 of 2014
 

 
Appellant :- Jokhu Lal (Since Deceased) And 3 Others
 
Respondent :- Smt. Nalini Tiwari (Since Deceased) And 2 Others
 
Counsel for Appellant :- Manish Goyal,Balram Jee Verma
 
Counsel for Respondent :- R.N. Tiwari,Manoj Tiwari
 
Hon'ble Raghvendra Kumar, J.

None is present to press this appeal on behalf of appellant.

List after four weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.11.2016

Vinod.

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