Om Prakash Panwar vs L.I.C. And Another
2016 Latest Caselaw 6980 ALL

Citation : 2016 Latest Caselaw 6980 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Om Prakash Panwar vs L.I.C. And Another on 10 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 621 of 2003
 

 
Appellant :- Om Prakash Panwar
 
Respondent :- L.I.C. And Another
 
Counsel for Appellant :- B.D. Mandhyan,D.K. Mishra,Indra Raj Singh,O.N. Tripathi
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the parties, the case is passed over for the day.

List this matter in the week commencing 02nd December, 2016.

Order Date :- 10.11.2016

Vinod.

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