Ajit Prasad vs Mannat Construction And Another
2016 Latest Caselaw 6979 ALL

Citation : 2016 Latest Caselaw 6979 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Ajit Prasad vs Mannat Construction And Another on 10 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 179 of 2016
 

 
Revisionist :- Ajit Prasad
 
Opposite Party :- Mannat Construction And Another
 
Counsel for Revisionist :- Ashok Kumar Goyal
 
Counsel for Opposite Party :- Lok Nath Shukla
 
Hon'ble Raghvendra Kumar, J.

None is present to press this revision on behalf of revisionist.

List after four weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.11.2016

Vinod.

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