Shri Shivdeen Singh Adarsh ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6970 ALL

Citation : 2016 Latest Caselaw 6970 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Shri Shivdeen Singh Adarsh ... vs State Of U.P. And 3 Others on 10 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53613 of 2016
 

 
Petitioner :- Shri Shivdeen Singh Adarsh Vidhyamandir Society
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vinay Kumar,Kumar Amit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of learned counsel for the petitioner, put up on 17.11.2016, as fresh.

Order Date :- 10.11.2016

Ashish Nayan

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