C/M Krishak Junior High School And ... vs State Of U.P. And 6 Others
2016 Latest Caselaw 6964 ALL

Citation : 2016 Latest Caselaw 6964 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

C/M Krishak Junior High School And ... vs State Of U.P. And 6 Others on 10 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53903 of 2016
 

 
Petitioner :- C/M Krishak Junior High School And 2 Others
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Ashish Jaiswal
 
Counsel for Respondent :- C.S.C.,Amresh Kumar Tiwari
 

 
Hon'ble Ashwani Kumar Mishra,J.

Put up on 15.11.2016 as fresh.

Order Date :- 10.11.2016

Ashish Nayan

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