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Ajay Raikwar vs State Of U.P.
2016 Latest Caselaw 6946 ALL

Citation : 2016 Latest Caselaw 6946 ALL
Judgement Date : 9 November, 2016

Allahabad High Court
Ajay Raikwar vs State Of U.P. on 9 November, 2016
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37610 of 2016
 

 
Applicant :- Ajay Raikwar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Harish Chandra Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up this case on 21 December 2016 as fresh before the appropriate court.

The matter shall not be treated as part heard or tied up to the Bench.

Order Date :- 9.11.2016

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