Rohit Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 6943 ALL

Citation : 2016 Latest Caselaw 6943 ALL
Judgement Date : 9 November, 2016

Allahabad High Court

Rohit Kumar vs State Of U.P. And 3 Others on 9 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 52554 of 2016
 

 
Petitioner :- Rohit Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manvendra Narain Pathak,Shiv Lal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Let the Principal, District Institute of Educational and Training (DIET) shall personally present before this Court along with records.

Put up tomorrow i.e. on 10.11.2016.

Order Date :- 9.11.2016

Ashish Nayan

Download the LatestLaws.com Mobile App