Citation : 2016 Latest Caselaw 6904 ALL
Judgement Date : 8 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - C No. - 39888 of 2016 Petitioner :- Surya Nagar Education Society And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Shivam Yadav,Vashishtha Tiwari Counsel for Respondent :- C.S.C.,Suresh C. Dwivedi Hon'ble Suneet Kumar,J.
As prayed, put up this case on 15 November 2016 in the additional cause list.
Order Date :- 8.11.2016
APP
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