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Managing Committee Darul Uloo0M ... vs State Of U.P. Thru Secy. And Others
2016 Latest Caselaw 6895 ALL

Citation : 2016 Latest Caselaw 6895 ALL
Judgement Date : 8 November, 2016

Allahabad High Court
Managing Committee Darul Uloo0M ... vs State Of U.P. Thru Secy. And Others on 8 November, 2016
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 16541 of 2012
 

 
Petitioner :- Managing Committee Darul Uloo0m Ahle Sunnat Faizul Islam&Anr
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Mohammad Hisham Qadeer,M.A. Qadeer
 
Counsel for Respondent :- C.S.C.,S.C. Dwivedi
 

 
Hon'ble Suneet Kumar,J.

As prayed, list on 22 November 2016 in the daily cause list.

Order Date :- 8.11.2016

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