Sri J.S.S.S. Mahavidyalaya And 67 ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6894 ALL

Citation : 2016 Latest Caselaw 6894 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Sri J.S.S.S. Mahavidyalaya And 67 ... vs State Of U.P. And 3 Others on 8 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 12506 of 2016
 

 
Petitioner :- Sri J.S.S.S. Mahavidyalaya And 67 Oths.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C.,Vivek Verma
 

 
Hon'ble Ashwani Kumar Mishra,J.

Shri Vivek Verma learned counsel for the respondent, states that records have been received and shall be produced before the Court.

Since no time is left today, let this matter appear in the additional cause list on 9.11.2016. There was no direction by this Court for the Registrar himself to remain present. However, as he is stated to be present before this Court, his personal appearance is exempted.

Order Date :- 8.11.2016

Ashish Nayan

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