Arvind Kumar Gupta & Another vs State Of U.P. & 4 Others
2016 Latest Caselaw 6892 ALL

Citation : 2016 Latest Caselaw 6892 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Arvind Kumar Gupta & Another vs State Of U.P. & 4 Others on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 6916 of 2016
 

 
Petitioner :- Arvind Kumar Gupta & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Shiv Bahadur Singh
 
Counsel for Respondent :- C.S.C.,Ashwani Kumar Mishra
 

 
Hon'ble Suneet Kumar,J.

List after three weeks.

Interim order, if any, shall continue till then.

Order Date :- 8.11.2016

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