M/S Mehra Store And Another vs Mr. Vimal Khurana And 2 Others
2016 Latest Caselaw 6891 ALL

Citation : 2016 Latest Caselaw 6891 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

M/S Mehra Store And Another vs Mr. Vimal Khurana And 2 Others on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 15081 of 2016
 

 
Petitioner :- M/S Mehra Store And Another
 
Respondent :- Mr. Vimal Khurana And 2 Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- S.C.,Abhay Kumar Singh
 

 
Hon'ble Suneet Kumar,J.

List after three weeks.

Interim order, if any, shall continue till then.

Order Date :- 8.11.2016

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