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Smt. Momina vs State Of U.P.
2016 Latest Caselaw 6888 ALL

Citation : 2016 Latest Caselaw 6888 ALL
Judgement Date : 8 November, 2016

Allahabad High Court
Smt. Momina vs State Of U.P. on 8 November, 2016
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37350 of 2016
 

 
Applicant :- Smt. Momina
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

Shri Gayyor Ali, Advocate has filed Vakalatnama on behalf of the complainant, which is taken on record.

Respondents are allowed four weeks' time to file counter affidavit.

List thereafter on 23 December 2016 before the appropriate Bench.

The matter shall not be treated as part heard or tied up to the Bench.

Order Date :- 8.11.2016

APP

 

 

 
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