Gauri Shankar vs Ratan Singh
2016 Latest Caselaw 6870 ALL

Citation : 2016 Latest Caselaw 6870 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Gauri Shankar vs Ratan Singh on 7 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1074 of 2016
 

 
Appellant :- Gauri Shankar
 
Respondent :- Ratan Singh
 
Counsel for Appellant :- Vipin Kumar Saxena
 
Counsel for Respondent :- S.P.S.Chauhan,S.S.Chauhan
 
Hon'ble Raghvendra Kumar, J.

As prayed, put up on 01.12.2016, as fresh.

Order Date :- 07.11.2016.

Vinod.

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