Ashok Kumar And Others vs Smt. Laung Shree
2016 Latest Caselaw 6869 ALL

Citation : 2016 Latest Caselaw 6869 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Ashok Kumar And Others vs Smt. Laung Shree on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 952 of 2008
 

 
Appellant :- Ashok Kumar And Others
 
Respondent :- Smt. Laung Shree
 
Counsel for Appellant :- A.B.L. Verma
 
Counsel for Respondent :- Manoj Kumar,Akhilesh Singh
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List after six weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 07.11.2016

Vinod.

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