Naresh Chandra @ Ram Naresh And ... vs Raghunandan Prasad
2016 Latest Caselaw 6863 ALL

Citation : 2016 Latest Caselaw 6863 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Naresh Chandra @ Ram Naresh And ... vs Raghunandan Prasad on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1062 of 2016
 

 
Appellant :- Naresh Chandra @ Ram Naresh And Another
 
Respondent :- Raghunandan Prasad
 
Counsel for Appellant :- Saurabh Basu,Daya Shankar Singh
 
Hon'ble Raghvendra Kumar, J.

As prayed, put up on 01.12.2016, as fresh.

Order Date :- 07.11.2016.

Vinod.

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