Shyam Sundar Pandey vs Shri A.K.Sinha, Secy.,Lok Nirman ...
2016 Latest Caselaw 6857 ALL

Citation : 2016 Latest Caselaw 6857 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Shyam Sundar Pandey vs Shri A.K.Sinha, Secy.,Lok Nirman ... on 7 November, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4252 of 2016
 

 
Applicant :- Shyam Sundar Pandey
 
Opposite Party :- Shri A.K.Sinha, Secy.,Lok Nirman Vibhag, Lko., U.P. & 2 Ors.
 
Counsel for Applicant :- Sudarshan Singh
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Counter affidavits have been filed on behalf of opposite parties nos. 2 and 3, which are taken on record.

Learned counsel for the applicant wants to rebut the same.

List in the week commencing 12.12.2016.

Order Date :- 7.11.2016

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