Dev Saran And 2 Others vs Bechai And 9 Others
2016 Latest Caselaw 6856 ALL

Citation : 2016 Latest Caselaw 6856 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Dev Saran And 2 Others vs Bechai And 9 Others on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1097 of 2016
 

 
Appellant :- Dev Saran And 2 Others
 
Respondent :- Bechai And 9 Others
 
Counsel for Appellant :- Shyam Surat Shukla
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

Put up this matter on 15th November, 2016, as fresh, before the appropriate Bench.

Order Date :- 07.11.2016

Vinod.

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