Meena Kumari vs State Of U.P. And Another
2016 Latest Caselaw 6849 ALL

Citation : 2016 Latest Caselaw 6849 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Meena Kumari vs State Of U.P. And Another on 7 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- APPLICATION U/S 482 No. - 26394 of 2016
 

 
Applicant :- Meena Kumari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Digvijay Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the prayer made by learned counsel for the applicant, put up tomorrow i.e. on 8.11.2016, as fresh. The name of Shri Arun Kumar Mishra will be shown as counsel for the respondent No.2.

Order Date :- 7.11.2016

Ashish Nayan

Download the LatestLaws.com Mobile App