Babu Ram Mishra And 5 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 6847 ALL

Citation : 2016 Latest Caselaw 6847 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Babu Ram Mishra And 5 Others vs State Of U.P. And 4 Others on 7 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 39730 of 2016
 

 
Petitioner :- Babu Ram Mishra And 5 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Krishna Dutt Awasthi,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Amitabh Tripathi
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed, put up tomorrow i.e. on 8.11.2016.

Order Date :- 7.11.2016

Ashish Nayan

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