Aalam vs State Of U.P.
2016 Latest Caselaw 6846 ALL

Citation : 2016 Latest Caselaw 6846 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Aalam vs State Of U.P. on 7 November, 2016

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8688 of 2015
 

 
Applicant :- Aalam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Upendra Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Ranjana Pandya,J.

List revised.

None is present on behalf of the applicant to press this application for correction, however, learned A.G.A is present for the State.

Accordingly, the correction application is rejected for want of prosecution.

Order Date :- 7.11.2016

amit

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