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Raj Kumar Yadav vs Raj Kamal Yaday Sub Divisional ...
2016 Latest Caselaw 6825 ALL

Citation : 2016 Latest Caselaw 6825 ALL
Judgement Date : 5 November, 2016

Allahabad High Court
Raj Kumar Yadav vs Raj Kamal Yaday Sub Divisional ... on 5 November, 2016
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 1375 of 2016
 

 
Applicant :- Raj Kumar Yadav
 
Opposite Party :- Raj Kamal Yaday Sub Divisional Officer/Sub Divisional Magist
 
Counsel for Applicant :- Ripu Daman Shahi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It was stated on behalf of Sri Rajneesh Kumar Singh holding brief of Sri R.D. Shahi that the writ petition has lost its efficacy as the order has been complied with .

The contempt petition is dismissed as infructuous.

Order Date :- 5.11.2016

Om.

(Dr. D. K. Arora, J.)

 

 

 
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