State Of U.P. vs Smt. Rakesh Kumari Rajpoot
2016 Latest Caselaw 6813 ALL

Citation : 2016 Latest Caselaw 6813 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

State Of U.P. vs Smt. Rakesh Kumari Rajpoot on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- GOVERNMENT APPEAL No. - 4861 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Smt. Rakesh Kumari Rajpoot
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned AGA for the State and Sri Sangam Lal Kesarwani, learned counsel for accused respondent are present.

Lower court's record is already on record.

Office is directed to prepare paper book and list thereafter for final hearing.

Order Date :- 4.11.2016

shailesh

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