Suresh Nishad And Another vs State Of U.P.
2016 Latest Caselaw 6811 ALL

Citation : 2016 Latest Caselaw 6811 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Suresh Nishad And Another vs State Of U.P. on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1238 of 2009
 

 
Appellant :- Suresh Nishad And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Mishra,Pramod Kumar Srivastava,S.D.Ojha,S.K.Pal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellants and learned AGA are present.

Learned counsel for the appellants seeks adjournment.

List after four weeks.

Order Date :- 4.11.2016

shailesh

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